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Chhattisgarh Must have Fair Liquor Policy: Chhattisgarh High Court - (01 Oct 2018)

High Court of Chhattisgarh has directed the state government to frame a new liquor procurement policy within a month and ruled in favour of Diageo and Pernod Ricard, the country’s top two distillers, which had alleged unfair practices by the government.

Tags : CHHATTISGARH HIGH COURT   FAIR LIQUOR POLICY  

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