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J&K HC Appoints Expert Committee under “Metro Man” E Sreedharan to Save Dal Lake - (01 Oct 2018)

J&K High Court has constituted a three-member ‘Committee of Experts’ headed by E Sreedharan for ascertaining measures required to restore and preserve world-famous Dal Lake which is shrinking due to illegal encroachment, untreated sewage from hotels and houseboats and uncontrolled growth of weeds.

Tags : JAMMU AND KASHMIR HIGH COURT   DAL LAKE   E SREEDHARAN  

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