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Raise Qualifying Marks for Pursuing Medical Courses Abroad: Madras High Court to MCI, Centre - (01 Oct 2018)

Madras High Court has asked the Medical Council of India (MCI) to raise the minimum qualifying marks for foreign medical education aspirants and restrained MCI and the Centre from issuing eligibility certificate to such students if their score was less than 80 per cent in qualifying Class XII exam.

Tags : MADRAS HIGH COURT   MEDICAL COUNCIL OF INDIA  

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