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Madras High Court Asks AIADMK to Remove Illegal MGR Banners from Chennai - (01 Oct 2018)

Madras High Court has directed removal of all unauthorised banners erected across the city in connection with the valedictory function of the centenary celebrations of ruling AIADMK founder and late chief minister MG Ramachandran hours ahead of the event.

Tags : MADRAS HIGH COURT   MGR BANNERS  

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