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Ashwini Bidre Murder Case: Bombay High Court Rejects Bail Application of Eknath Khadse's Nephew - (01 Oct 2018)

Bombay High Court has rejected the bail application of Dnyandev Patil alias Raju Patil who is the nephew of ex-BJP Minister Eknath Khadse and was arrested in connection with the murder of Assistant Police Inspector (API) Ashwini Bidre.

Tags : BOMBAY HIGH COURT   ASHWINI BIDRE MURDER CASE  

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