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Maharashtra CM Fadnavis Welcomes SC Decision on Activists' Arrest - (29 Sep 2018)

Fadnavis said the decision of the top court proved that there was no conspiracy behind action by the state police against Varavara Rao, Arun Ferreira, Vernon Gonsalves, Sudha Bharadwaj and Gautam Navlakha.

Tags : COURT   SC  

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