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Bhima-Koregaon Case: SC Verdict on Activists’ Arrest ‘Unfortunate, Unexpected’, Say Family Members - (29 Sep 2018)

A disappointed family member of P Varavara Rao, who is under house arrest here for his alleged links with Maoists, said that he was hoping the case would be quashed "because the falseness of the concocted evidence has come out openly in the court".

Tags : SC  

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