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Supreme Court Upholds Scheduled Tribe Status of Kuli Community in Odisha - (28 Sep 2018)

Supreme Court Upheld Scheduled Tribe Status Of Kuli Community in Odisha and said earlier the President and later Parliament while using the term “Kulis” only intended it to be used as plural for the word “Kuli”.

Tags : SUPREME COURT   KULI   ODISHA  

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