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Delhi High Court Protects Salman’s 'Prem Ratan Dhan Payo' from Piracy - (06 Nov 2015)

Delhi High Court in order to protect Salman Khan starrer Prem Ratan Dhan Payo from online piracy, has stopped over 100 websites, including popular torrent sites, from illegally streaming, broadcasting or providing online access to the movie.

Tags : DELHI HIGH COURT   PREM RATAN DHAN PAYO   SALMAN KHAN   PIRACY  

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