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Sabarimala Verdict LIVE Updates: 'Can't Use Religion to Deny Women Right to Worship', Rules SC - (28 Sep 2018)

Supreme Court on Friday opened doors of Sabrimala Temple to women of all age groups, while ruling that 'biological or physiological reasons cannot be accepted in freedom for faith'. "Prohibition can't be regarded as an essential component of religion," CJI Dipak Misra said.

Tags : COURT   SUPREME COURT  

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