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Bhima-Koregaon Case: House Arrest of Activists to Continue for 4 More Weeks, Says SC | As it Happened - (28 Sep 2018)

A bench headed by Chief Justice Dipak Misra has extended the house arrest of the right activists for four weeks to let them approach the trial court. The activists were arrested in connection with the Bhima-Koregaon violence case.

Tags : SC  

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