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CCI Imposes Penalty Upon Esaote S.p.A and Esaote for Abusing Dominant Position - (28 Sep 2018)

CCI has imposed a penalty of Rs. 9.33 lac upon Esaote S.p.A and Esaote Asia Pacific Diagnostic Pvt. Ltd. (‘Esaote’) for abusing dominant position in supplying dedicated standing/ tilting MRI machines.

Tags : CCI   ESAOTE S.P.A  

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