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SC Bars Criminal Complaints/FIR Against Salman Khan in Connection with Movie ‘Love Yatri’ - (28 Sep 2018)

Supreme Court has directed that no FIR be registered and no criminal complaint be entertained against actor Salman Khan in connection with the film ‘Love Yatri’, staying all existing FIRs and complaints.

Tags : SUPREME COURT   SALMAN KHAN  

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