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Sabarimala Verdict LIVE Updates: Supreme Court to Decide Today if Temple Should Open Doors to Women - (28 Sep 2018)

Supreme Court to pronounce verdict on ban of women in Sabarimala temple: Kerala government, which has been changing its stand on the contentious issue of women of the menstrual age group entering the temple, had told SC 'it now favoured their entry'.

Tags : COURT   SC   SUPREME COURT  

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