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Ayodhya Verdict LIVE Updates: SC Refuses to Revisit Judgment That 'Namaz at Mosque is Not Integral to Islam' - (27 Sep 2018)

Ayodhya Case: The Supreme Court verdict ended with 2:1 majority, posting the Babri Masjid-Ram Janmbhoomi title suit for hearing on October 29 while refusing to refer the matter to larger bench.

Tags : COURT   SC   SUPREME COURT  

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