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Calcutta HC Puts Madan Mitra under House Arrest in Saradha Chit Fund Scam - (06 Nov 2015)

Calcutta High Court has ordered that Bengal transport and Sports Minister, Madan Mitra, an accused in the Rs 2,500-crore Saradha Chit Fund scam, to be placed under house arrest.

Tags : CALCUTTA HIGH COURT   BENGAL TRANSPORT AND SPORTS MINISTER   MADAN MITRA   SARADHA CHIT FUND SCAM  

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