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SC Refuses to Revisit Judgment That Said 'Mosque Not Integral' to Islam, Clears Decks For Ayodhya Hearing - (27 Sep 2018)

In a majority verdict of 2:1, the apex court bench headed by Chief Justice Dipak Misra said the Babri Masjid-Ram Janmabhoomi civil suit has to be decided on the basis of evidence and the previous verdict has no relevance to it.

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