Will Ayodhya Verdict Come Before 2019 Polls? SC Ruling on Mosques Gives Hope to BJP, RSS Leaders - (27 Sep 2018)
The Supreme Court on Thursday declined to refer to a five-judge Constitution bench the issue of reconsideration of the observations in its 1994 judgment that a mosque was not integral to Islam, which had arisen during the hearing of Ayodhya land dispute.
Tags : COURT SC SUPREME COURT
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