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Kerala to Pay Compensation of Rs 50 Lakh to Former ISRO Scientist Implicated in Spy Case - (27 Sep 2018)

On September 14, the Supreme Court had awarded Nambi Narayanan a compensation of Rs 50 lakh for the sufferings and ignominy he underwent after his arrest in what is known as Indian Space Research Organisation (ISRO) spy case.

Tags : COURT   SUPREME COURT  

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