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Bombay HC Orders MbPT to Provide Space to DRT and DRAT - (06 Nov 2015)

Bombay High Court has ordered Mumbai Port Trust (MbPT) to provide space to Debt Recovery Tribunal (DRT) and Debt Recovery Appellate Tribunal (DRAT) in south Mumbai, as daily functioning of bodies has been affected due to lack of space.

Tags : BOMBAY HIGH COURT   MUMBAI PORT TRUST   DRT   DRAT  

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