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Supreme Court Declines to Refer Ayodhya Case to Larger Bench - (27 Sep 2018)

Supreme Court has declined to refer Ayodhya-Ram Janmabhoomi land dispute case to larger bench and clarified that the observations in paragraph 52 of Ismail Faruqi judgment that mosque was not an integral part of Islam have to be understood in the context of land acquisition proceedings.

Tags : SUPREME COURT   AYODHYA  

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