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Bombay High Court Appoints Advocate Rajendra Deshmukh to Prepare PIL in GMCH Case - (27 Sep 2018)

Bombay High Court has appointed Advocate Rajendra Deshmukh as amicus curiae, asking him to prepare a public interest litigation PIL on the sorry state of affairs at the Government Medical College and Hospital (GMCH)

Tags : BOMBAY HIGH COURT   GMCH  

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