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Jaitley Hints Govt May Bring New Law After Supreme Court Bars Private Firms From Using Aadhaar Data - (26 Sep 2018)

Asserting that some of the prohibitions imposed by the court cannot be assumed to be perpetual, Jaitley said the government would assess whether the SC junked Aadhaar-based authentication by banks and mobile firms due to procedural concerns.

Tags : COURT   SC   SUPREME COURT  

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