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Aadhaar Not Mandatory for Bank Account, Mobile Number but Must for Allotment of PAN: SC - (26 Sep 2018)

Supreme Court has held that while Aadhaar would remain mandatory for filing of income tax returns and allotment of PAN, it would not be mandatory to link Aadhaar to bank accounts and also telecom service providers cannot seek linking of Aadhaar for mobile connections.

Tags : SUPREME COURT   AADHAAR   PAN   MOBILE CONNECTIONS  

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