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NGT Directs DPCC to Look into Pollution Caused by Dyeing Industry in Malviya Nagar - (26 Sep 2018)

National Green Tribunal has directed the Delhi Pollution Control Committee (DPCC) to look into a plea alleging air pollution caused by chemicals released by a dyeing industry in Malviya Nagar area.

Tags : NGT   DPCC   MALVIYA NAGAR  

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