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Allahabad High Court Junks Summons Issued against Arun Jaitley for Commenting over NJAC - (05 Nov 2015)

Allahabad High Court has junked a summons issued by a Mahoba court against Union Finance Minister Arun Jaitley for criticising Supreme Court’s decision of striking down National Judicial Appointments Commission (NJAC).

Tags : ALLAHABAD HIGH COURT   RUN JAITLEY   NJAC  

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