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Sasikumar Murder Case: Madras High Court Grants Bail to Mubarak - (26 Sep 2018)

Madras high court has granted bail to Mubarak alias Mohammed Mubarak, arrested by the National Investigation Agency in connection with the murder of Hindu Munnani leader Sasikumar in Coimbatore district.

Tags : MADRAS HIGH COURT   SASIKUMAR MURDER CASE  

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