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NGT Seeks Reply from IIT-M over Tondiarpet Oil Leak Case - (05 Nov 2015)

National Green Tribunal (NGT) has directed investigating team of Indian Institute of Technology-Madras to give its reply on detailed site characterisation report of a U.S.-based private firm in Tondiarpet oil leak case.

Tags : NATIONAL GREEN TRIBUNAL   INDIAN INSTITUTE OF TECHNOLOGY-MADRAS   TONDIARPET OIL LEAK CASE  

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