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NGT Order Setback for Financial Restructuring of Maheshwar Hydel Project - (05 Nov 2015)

NGT, in order to carry out financial restructuring of much-delayed 400 MW Shree Maheshwar hydel project on Narmada river, has directed Government that gates of Maheshwar dam cannot be closed and dam cannot be filled until rehabilitation and resettlement of people affected by it is completed.

Tags : NGT   MAHESHWAR HYDEL PROJECT  

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