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Gujarat High Court Allows Payment of GST Arrears in Installments - (24 Sep 2018)

Gujarat HC has directed the petitioners M/s Indus Projects Ltd, to pay the tax dues of Rs. 3.85 crores in instalments by paying 20% amount initially and five per cent of the remaining amount between 1st and 5th day of every month.

Tags : GUJARAT HIGH COURT   GST ARREARS  

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