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Delhi High Court Agrees to Quash FIRs 2 Men Filed Against Each Other, if They Plant 100 Trees - (24 Sep 2018)

Delhi High Court has allowed the request of two men to quash FIRs they had filed against each other, on the condition that they undertake social work and plant 100 trees in the capital as a “gesture of goodwill to society”.

Tags : DELHI HIGH COURT   100 TREES   FIR  

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