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NGT Directs States to Check Crop Burning - (05 Nov 2015)

National Green Tribunal (NGT) has asked Punjab, Haryana, Uttar Pradesh, Rajasthan and Delhi to notify steps to check pollution on account of crop burning by farmers in these areas and imposed fines on farmers indulging in such activities.

Tags : NATIONAL GREEN TRIBUNAL   UNJAB   HARYANA   UTTAR PRADESH   RAJASTHAN AND DELHI   CROP BURNING  

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