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Delhi Court Discharges Sisodia, AAP MLAs in Case Related to 2014 Protest Outside Tihar Jail - (24 Sep 2018)

A Delhi court has discharged Deputy Chief Minister Manish Sisodia, AAP MLAs Amanatullah and Sanjeev Jha and others in a case related to a protest held by them outside the Tihar jail in 2014.

Tags : DELHI COURT   AAP MLAS  

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