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Supreme Court Directs Status Quo on Relocation of Van Gujjars - (24 Sep 2018)

Supreme Court has directed that “status quo” be maintained, giving a major relief to Van Gujjars or nomadic pastoralists residing in the Corbett Tiger Reserve who were directed to be relocated by the Uttarakhand High Court.

Tags : SUPREME COURT   VAN GUJJARS  

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