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Mehul Choksi Seeks Cancellation of Warrant After Callers 'Threaten' Him on TV Debate - (22 Sep 2018)

Choksi told the court that he was 'shocked' to watch a debate on a national television news channel where two callers phoned in to share their opinion on the fraud. The callers, Choksi claimed in the plea, 'suggested that a special team be formed to track Choksi down and shoot him to death once he was brought back to India'.

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