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SC Allows Those Aspirants Whose Applications Reached Late, to Participate in Judicial Services Exam - (21 Sep 2018)

Supreme Court has permitted aspirants for judicial officer posts to appear for the main examination for appointment to the post of Additional District Judge in the State of Madhya Pradesh, even though their applications reached later than the last date fixed by the high court, due to postal delay.

Tags : SUPREME COURT   JUDICIAL SERVICE EXAM  

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