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Himachal HC Issues Notice to DC, Forest Dept over Tree Felling - (05 Nov 2015)

Himachal HC while taking serious note on issue of felling of deodar trees at Dharamsala in violation of court orders, has issued show-cause notice to Secretary(Forest),Deputy Commissioner,Kangra,Chief Conservator of Forest,Conservator of Forest,Kangra, that why action should be not taken again them.

Tags : HIMACHAL HC   DC   FOREST DEPT  

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