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Bombay High Court Go-Ahead for Mahim Bus Depot Revamp, Luxury Tower - (21 Sep 2018)

Bombay High Court has cleared decks for BMC to consider grant of completion and occupation certificate to a 24-storey luxury tower and the Mahim bus depot re-modelling and redevelopment project.

Tags : BOMBAY HIGH COURT   MAHIM BUS DEPOT  

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