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Bengaluru Civic Body Gets 3 Days to Fill 2,172 Potholes; Court Asks 'Not Ashamed to Count Them?' - (21 Sep 2018)

The BBMP, in its affidavit, said that there are 2,172 potholes that need to be filled. They have been given three days' time by the high court to work on them.

Tags : COURT   HIGH COURT  

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