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Madras High Court Slams ‘Mechanical’ Mylapore Priests for Laxity in Reporting Idol Thefts - (20 Sep 2018)

Madras High Court has slammed the priests of the Kapaleeswarar temple in Mylapore, Chennai, for their laxity in reporting the theft of idols that took place under their watch in 2004.

Tags : MADRAS HIGH COURT   MYLAPORE PRIESTS  

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