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‘Can’t Deny Food Benefits to Kids Without Aadhaar: Bombay High Court - (20 Sep 2018)

Bombay High Court has directed that no child in Maharashtra should be deprived of benefits of Integrated Child Development Scheme (ICDS) for want of an Aadhaar card.

Tags : BOMBAY HIGH COURT   AADHAAR CARD   FOOD BENEFITS  

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