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Assam NRC: Filing of Claims to Begin on September 25, Says Supreme Court - (20 Sep 2018)

Supreme Court has ordered the resumption of filing of claims and objections by those who have been left out in the draft Assam National Register of Citizens (NRC) would begin on September 25 and will go on for next 60 days

Tags : SUPREME COURT   ASSAM   NRC  

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