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SC Issues Contempt Notice to BJP MP Manoj Tiwari for 'Breaking' Lock of Sealed House - (20 Sep 2018)

The property in north-east Delhi was sealed as it was being used as a "dairy facility" and was allegedly being run in violation of the Delhi Master Plan. SC bench said that it was "unfortunate" that an elected representative had tried to defy the orders of the apex court.

Tags : SC  

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