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Allow Bhajiyawala Family to Operate PPF Accounts: Gujarat High Court - (19 Sep 2018)

Gujarat High Court has directed the Income Tax department and SBI to permit Surat-based financier Jignesh Bhajiyawala and his family members to operate PPF accounts, which were blocked in January 2017.

Tags : GUJARAT HIGH COURT   BHAJIYAWALA FAMILY  

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