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Vigilance Court in Thiruvananthapuram Rejects Vigilance Clean Chit to Former Kerala Minister K M Mani - (19 Sep 2018)

Vigilance Court in Thiruvananthapuram rejected the Vigilance and Anti-Corruption Bureau (VACB) report clearing K M Mani in the sensational bar bribery case and also directed the VACB to take permission from the government to reopen the case and reinvestigate it.

Tags : VIGILANCE COURT   K M MANI  

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