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P&H HC Rejects Emblem Misuse Petition Against Aamir Khan - (04 Nov 2015)

Punjab and Haryana High Court has rejected a petition filed against actor Aamir Khan for allegedly making improper use of national emblem in his TV show, "Satyamev Jayate".

Tags : PUNJAB AND HARYANA HIGH COURT   AMIR KHAN   SATYAMEV JAYATE  

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