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Supreme Court Takes Note of 3,597 Deaths Due to Pothole-Related Accidents in 2017 - (19 Sep 2018)

Supreme Court has taken note of almost 3,600 deaths reported last year alone due to potholes on roads across the country and said it was "unfortunate" that some states were disputing the data published by the Centre on such accidental deaths.

Tags : SUPREME COURT   POTHOLES  

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