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Compensate Parents for Loss of Child in Accidents: SC Lays Down Concept of 'Filial Consortium' - (19 Sep 2018)

A bench of Justices Rohinton F Nariman and Indu Malhotra noted that there has not been any principles enunciated by the Supreme Court on the issue of filial consortium so far.

Tags : COURT   SC   SUPREME COURT  

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