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Karunanidhi Lying in Anna Memorial Because of Alms Given by Us, Says AIADMK Minister - (19 Sep 2018)

The DMK blamed the AIADMK leader’s “pettiness” for the "alms" comment and said it was the Madras High Court which gave them permission to bury Karunanidhi at Marina beach.

Tags : COURT   HIGH COURT  

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