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Delhi High Court Seeks Mool Chand, Stephen's Hospitals' Reply on Free Treatment of EWS Patients - (18 Sep 2018)

Delhi high court has sought response from three major private hospitals on a plea alleging violation of court order on providing free treatment to economically weaker section (EWS) category.

Tags : BOMBAY HIGH COURT   MOOL CHAND HOSPITAL   EWS CATEGORY  

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